Shahrukh Khan vs Tabassum (2023/Rjjd/007712)
2023 Latest Caselaw 2539 Raj

[2023/RJJD/007712]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Misc. Appeal No. 551/2022

Shahrukh Khan S/o Shri Fakir Mohammed, Aged About 27 Years, R/o Kherwara, Tehsil Kherwara, District Udaipur.

----Appellant Versus Smt. Tabassum D/o Nissar Khan, R/o Sher Vilas, Hussaini Chowk, Banswara, District Banswara.

                                                                                                      ----Respondent


                                   For Appellant(s)            :     Mr. Bhawani Singh
                                   For Respondent(s)           :     -

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment

28/03/2023

Learned counsel for the appellant wants to withdraw this civil

misc. appeal.

Accordingly, this civil misc. appeal is dismissed as withdrawn.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

16-Ravi Kh/-

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