Rajasthan Subordinate And ... vs Suseel Kumar (2023/Rjjd/007653)
2023 Latest Caselaw 2528 Raj

[2023/RJJD/007653]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Spl. Appl. Writ No. 36/2023

Rajasthan Subordinate And Ministerial Services Selection Board (Rsmssb), Through Its Secretary, State Institute Of Agriculture Management Premises, Durgapura, Jaipur - 302018, Rajasthan.

----Appellant Versus

1. Suseel Kumar S/o Shri Bahadur Ram, Aged About 22 Years, Resident Of Khatiyon Ki Dhani, Kankediyas, Nagaur, Rajasthan.

2. State Of Rajasthan, Through The Director, Directorate Of Secondary Education, Bikaner.

----Respondents

For Appellant(s) : Mr. Vinit Sanadhya.

For Respondent(s) : --

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment

28/03/2023

Learned counsel for the appellant submits that due to the

subsequent events, the present special appeal has become

infructuous.

Accordingly, the present D.B. Spl. Appl. Writ is dismissed as

having been rendered infructuous.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

41-Prashant/-

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