N.I.C.Ltd vs Smt.Rampyari And Ors
2023 Latest Caselaw 2463 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Misc. Appeal No. 1569/2006

National Insurance Company Limited, Panchsati Circle, Sardulganj, Bikaner, through its legally constituted authority, Divisional Office, 12, Residency Road, Jodhpur.

----Appellant Versus

1. Smt. Rampyari w/o Late Shri Sohanlal Jat.

2. Sushil S/o Late Shri Sohanlal Jat. (Minor)

3. Sunil S/o Late Shri Sohanlal Jat. (Minor)

4. Sunita D/o S/o Late Shri Sohanlal Jat. (Minor)

Minors are represented through their natural guardian mother Smt. Rampyari

5. Smt. Anni Devi W/o Late Shri Deva Ram. All Residets of Ward No. 2, Karmisar, Bikaner.

6. Abdul Sattar S/o Jafar Khan, Resident of Rampura Basti, Gali No. 11, P.S. Nayasahar, Bikaner. (Driver).

7. Rajeev Sharma S/o Shri Sukhdeo Sharma, Resident of Rampura, Gali no.5 Bikaner. (Owner)

----Respondent

For Appellant(s) : Mr. Deepak Vyas For Respondent(s) : -

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

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(YOGENDRA KUMAR PUROHIT),J 140-mayank/-

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