Munni Devi vs Sunita
2023 Latest Caselaw 2435 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil First Appeal No. 381/2022

Munni Devi

----Appellant Versus Sunita

----Respondent

For Appellant(s) : Mr. Moti Singh For Respondent(s) : Mr. Narendra Thanvi Mr. Mahendra Thanvi Mr. Deepak Sharma

HON'BLE MS. JUSTICE REKHA BORANA

Order

22/03/2023

With the consent of both the counsels, the matter has been

heard finally.

Learned counsel for the appellant prays for time to submit

judgments relied upon by him.

Time prayed for is granted.

List the matter on 28.03.2023.

(REKHA BORANA),J 74-AbhishekS/-

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