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Vishal Singhal vs Union Of India
2023 Latest Caselaw 2428 Raj

Citation : 2023 Latest Caselaw 2428 Raj
Judgement Date : 22 March, 2023

Rajasthan High Court - Jodhpur
Vishal Singhal vs Union Of India on 22 March, 2023
Bench: Vijay Bishnoi, Kuldeep Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 17212/2019

Vishal Singhal

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Vishal Singhal, petitioner, present in person For Respondent(s) : Mr. Sandeep Shah, AAG, with Mr. Nishant Bapna Mr. Uttam Singh Rajpurohit for Mr. Mukesh Rajpurohit, Dy.S.G.

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

22/03/2023

Mr. Vishal Singhal, petitioner, present in person prays for

some time to file affidavit as directed by this Court vide order

dated 13.3.2023. Time prayed for is granted.

List after two weeks.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

61-msrathore/-

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