Rajnandi Bhati vs State Of Rajasthan
2023 Latest Caselaw 2422 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 14010/2022

Rajnandi Bhati

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Kshitij Vyas For Respondent(s) : Mr. Sunil Beniwal, AAG

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

22/03/2023

Mr. Sunil Beniwal, learned AAG has submitted that copy of

the writ petition has not been supplied to him till date.

Learned counsel appearing for the petitioner is directed to

supply copy of the writ petition to Mr. Beniwal during the course of

the day.

List after two weeks.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

57-msrathore/-

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