Kheta Ram Meghwal vs State Of Rajasthan
2023 Latest Caselaw 2421 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Civil Writ Petition No. 12601/2022

Kheta Ram Meghwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sandeep Bhandawat Mr. Shreyansh Bhandawat For Respondent(s) : Mr. Sunil Beniwal, AAG with Mr. Pranjul Mehta Mr. Shashank Sharma for Mr. Harish Purohit for respondent No.6

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

22/03/2023

Mr. Sunil Beniwal, learned AAG seeks some time to complete

his instructions.

Mr. Shashank Sharma for Mr. Harish Purohit also seeks some

time to file reply to the writ petition on behalf of respondent No.6.

List on 6.4.2023 while showing name of Mr. Sunil Beniwal,

learned AAG, as counsel for the respective respondents, in the

cause list.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

55-msrathore/-

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