State Of Rajasthan vs Mala Ram
2023 Latest Caselaw 2417 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Review Petition (Writ) No. 117/2022

State Of Rajasthan

----Petitioner Versus Mala Ram

----Respondent

For Petitioner(s) : Mr. Pankaj Sharma, AAG For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment / Order

22/03/2023

Mr. Pankaj Sharma, learned AAG has submitted that he has

filed application under Section 5 of the Limitation Act today itself.

Office to check and if the application under Section 5 of the

Limitation Act is filed, let notice of the same be issued, returnable

within six weeks.

(KULDEEP MATHUR),J (VIJAY BISHNOI),J

54-msrathore/-

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