Yogpal Singh Ahada vs State Of Rajasthan
2023 Latest Caselaw 2415 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Spl. Appl. Writ No. 74/2023

Yogpal Singh Ahada

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. Ripudaman Singh For Respondent(s) :

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE KULDEEP MATHUR

Order

22/03/2023

Learned counsel for the appellant has submitted that the

controversy involved in this appeal has already been resolved by a

Division Bench of this Court vide order dated 11.10.2022 passed

in Bhajan Lal Vishnoi vs. State of Rajasthan and Others (DB Spl.

Appeal Writ No. 854/2022).

In view of the above, this Special Appeal is dismissed in

terms of the judgment dated 11.10.2022 passed by the Division

Bench of this Court in Bhajan Lal Vishnoi's case (supra).

(KULDEEP MATHUR),J (VIJAY BISHNOI),J 51-Arun/-

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