Arvind vs State Of Rajasthan
2023 Latest Caselaw 2374 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Appeal No. 53/2023

Arvind

----Appellant Versus State Of Rajasthan & Anr.

----Respondents

For Appellant(s) : None present For Respondent(s) : Mr. R.R. Chhaparwal, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment / Order

21/03/2023

Admit. Issue notice.

Learned Public Prosecutor accepts notice on behalf of

respondent-State.

Let notice be issued to the respondent No.2, returnable

on 25.4.2023.

Call for record.

(YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J

69-msrathore/-

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