Raju Mohammed vs Union Of India
2023 Latest Caselaw 2372 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 136/2023

Raju Mohammed

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Kanhaiya Lal, Present-in-Person For Respondent(s) : Mr. M.R. Pareek, Spl. PP

HON'BLE MR. JUSTICE FARJAND ALI

Order

21/03/2023

Lawyers are abstaining from appearance before the Court.

Appellant to supply a copy of memo of application for

suspension of sentence, the impugned judgment and the other

relevant material to Mr. M.R. Pareek, learned counsel appearing

for Narcotics Control Bureau (NCB).

List the matter after two weeks.

(FARJAND ALI),J 117-divya/-

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