Alice Kutty Pm vs State Of Rajasthan ...
2023 Latest Caselaw 2346 Raj

[2023/RJJD/006961]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 142/2019

Alice Kutty Pm D/o Methai, Aged About 51 Years, R/o 14-A, Manyak Colony, Road No. 4, 100 Feet Road, Udaipur, District Udaipur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Rural Development And Panchayati Raj, Secretariat, Government Of Rajasthan, Jaipur.

2. Rakesh Sharma, The Additional Director (Admn), Medical And Health Services, Rajasthan, Jaipur.

----Respondents

For Petitioner(s) : None present For Respondent(s) : Mr. KS Rajpurohit, AAG

JUSTICE DINESH MEHTA Order 20/03/2023

1. Mr. KS Rajpurohit, learned Additional Advocate General

submitted that the compliance of the order under consideration

has been made and the petitioner has been given posting as per

the judgment of this Court.

2. Mr. Rajpurohit, learned Additional Advocate General invited

Court's attention towards the reply and order dated 06.11.2019 in

support of his contention aforesaid.

3. In view of the aforesaid, this Court is not inclined to continue

with the present contempt petition.

4. Notices of contempt are hereby discharged.

5. The contempt petition stands disposed of for statistical

purposes.

(DINESH MEHTA),J 70-pooja/-

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