Vardi Chand vs Kishu Lal
2023 Latest Caselaw 994 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Second Appeal No. 154/2019

Vardi Chand

----Appellant Versus Kishu Lal

----Respondent

For Appellant(s) : Mr. Rajendra Singh Rathore For Respondent(s) : Mr. Prasant Tatia and Ms. Alka Pandey

HON'BLE MR. JUSTICE MADAN GOPAL VYAS

Order

24/01/2023

Arguments heard and concluded.

Judgment reserved.

(MADAN GOPAL VYAS),J 28-CPGoyal/-

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