Hari Singh Choudhary vs The State Of Rajasthan
2023 Latest Caselaw 989 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1219/2023

Hari Singh Choudhary S/o Late Shri Mohan Lal, Aged About 59 Years, By Caste Jat, Resident Of 6/46, Kuri Bhagtasani, Jodhpur. At Present Working As Asstt. Administrative Officer, Posted At Dy. Director, Bahurogi Chikitsalaya, Jodhpur.

----Petitioner Versus

1. The State Of Rajasthan, Through Secretary, Department Of Animal Husbandry, Government Of Rajasthan, Secretariat, Jaipur.

2. Dy. Secretary, Department Of Animal Husbandry, Rajasthan, Jaipur.

3. Director, Department Of Animal Husbandry, Rajasthan, Jaipur.

4. Dy. Director, Multipurpose Veterinary Hospital, Jodhpur.

5. Chandrashekhar Gehlot, UDC, Office Of Joint Director, Animal Husbandry Training Centre, Jodhpur.

                                                                     ----Respondents


For Petitioner(s)            :     Mr. S.K. Poonia
For Respondent(s)            :     -



                        JUSTICE DINESH MEHTA

                                        Order

24/01/2023

1.   While     informing         that    the     petitioner         is        going   to   be

superannuated on 31.08.2023, Mr. Poonia, learned counsel for the

petitioner submits that petitioner's transfer is contrary to

judgment of this Court in the case of Dr. Pushpa Mehta Vs. RCSAT

& Ors., reported in RLW 2000(1) (Raj.) 233.

2. Issue notice. Issue notice of stay application also, returnable

within six weeks.

                                                                       (2 of 2)                          [CW-1219/2023]



                                   3.   Meanwhile,   effect     and      operation        of      the   order   dated

13.01.2023 (Annex.6) shall remain stayed qua the petitioner.

(DINESH MEHTA),J 346-Ramesh/-

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