Dungar Singh vs Deuram (2023/Rjjd/002115)
2023 Latest Caselaw 978 Raj

[2023/RJJD/002115]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Second Appeal No. 231/2022

Dungar Singh S/o Shri Kalyan Singh, Aged About 63 Years, By Caste Rawna Rajput, R/o Ramdevra, Tehsil Pokaran, District Jaisalmer.

----Appellant Versus Deuram S/o Shri Chuna Ram, By Caste Bheel, R/o Ramdevra, Tehsil Pokaran, District Jaisalmer.

                                                                                                    ----Respondent


                                   For Appellant(s)          :     Mr. Narendra Thanvi
                                   For Respondent(s)         :

HON'BLE MR. JUSTICE MADAN GOPAL VYAS Order 24/01/2023

Learned counsel for the appellant seeks permission to

withdraw the present civil second appeal with liberty to file writ

petition.

Learned counsel for the appellant further prays that the

certified copies of judgments annexed with the second appeal may

be handed over to him.

Permission granted.

With liberty aforesaid, the present second appeal is disposed

of as withdrawn.

Office is directed to supply the certified copy of the

judgments to learned counsel for the appellant while keeping the

photostat copies thereof in the file.

(MADAN GOPAL VYAS),J 48-CPGoyal/-

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