Pr. Commissioner Of Income Tax vs M/S Shiv Vegpro Pvt. Ltd
2023 Latest Caselaw 95 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Income Tax Appeal No. 11/2021

                                   Pr. Commissioner Of Income Tax
                                                                                                           ----Appellant
                                                                         Versus
                                   M/s Shiv Vegpro Pvt. Ltd.
                                                                                                         ----Respondent

For Appellant(s) : Ms. Parinitoo Jain with Ms. Aarihanta Goyal For Respondent(s) : Mr. Arunabh Dey on behalf of Mr. Mahendra Gargiya

HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MRS. JUSTICE SHUBHA MEHTA

Order

03/01/2023

The revenue has preferred this appeal against the judgment

and order dated 30.07.2020 passed by the Income Tax Appellate

Tribunal, Jaipur Bench.

Heard.

Admit on the substantial question of law Nos.2 and 7 as

framed in the memo of appeal.

Issue notice to the respondent. Service of notice upon

respondent is dispensed with as Shri Arunabh Dey, learned

counsel has accepted notice on behalf of the respondent.

He may complete his instructions.

List this appeal in due course for hearing.

(SHUBHA MEHTA),J (PANKAJ MITHAL),CJ

N.K. GANDHI/LAKSHYA SHARMA /9

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