Ashu Bamniya @ Ashish Son Of Shri ... vs State Of Rajasthan
2023 Latest Caselaw 945 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous Bail Application No.
                                                             18373/2022

                                   Ashu Bamniya @ Ashish Son Of Shri Mahaveer
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Adil khizwer Iqbal For Respondent(s) : Mr. Babu Lal Nasuna, P.P.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/01/2023

Counsel for the petitioner seeks adjournment.

The case is adjourned, as prayed.

(GANESH RAM MEENA),J

ARTI SHARMA /74

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