Mahaveer Saini S/O Ramphool Saini vs State Of Rajasthan
2023 Latest Caselaw 940 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                    S.B. Criminal Miscellaneous Bail Application No. 201/2023

                                   Mahaveer Saini S/o Ramphool Saini
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous Bail Application No. 394/2023 Mamta Saini W/o Mahaveer Saini

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Umesh Dixit Mr. Vinod Kumar Sharma For Respondent(s) : Mr. Babu Lal Nasuna, P.P.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/01/2023

List these cases after one week, as prayed.

(GANESH RAM MEENA),J

ARTI SHARMA /89-90

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