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Kailash Chand S/O Prabhatilal vs State Of Rajasthan
2023 Latest Caselaw 937 Raj/2

Citation : 2023 Latest Caselaw 937 Raj/2
Judgement Date : 27 January, 2023

Rajasthan High Court
Kailash Chand S/O Prabhatilal vs State Of Rajasthan on 27 January, 2023
Bench: Ganesh Ram Meena
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Bail Application No. 1045/2023

                                   Kailash Chand S/o Prabhatilal, R/o Borali Ki Dhani Dhandloi
                                   Tehsil Bandikui District Dausa At Present In Central Sub Jail
                                   Bandikui Dausa Since 22-12-2022
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan, Through Pp
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Kapil Bardhar For Respondent(s) : Mr. Babulal Nasuna PP

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/01/2023

Learned Public Prosecutor is directed to procure the

case diary.

List after one week.

(GANESH RAM MEENA),J

Sharma NK/111

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