Sh. Dharam Pal Yadav S/O Shri Heera ... vs Commissioner, College Education
2023 Latest Caselaw 932 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1745/2018

                                   Sh. Dharam Pal Yadav S/o Shri Heera Lal Yadav,
                                                                                                     ----Appellant
                                                                      Versus
                                   Commissioner, College Education,
                                                                                                   ----Respondent

For Appellant(s) : Dr. Saugath Roy For Respondent(s) : Mr. Avinash Choudhary for Mr. Vibhuti Bhushan Sharma, AAG

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/01/2023

Learned counsel for the appellant prays for and is granted

two weeks' time to file rejoinder.

List this case after three weeks for further orders.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /46

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