Smt. Sunita Wife Of Shri Kamal ... vs The State Of Rajasthan
2023 Latest Caselaw 931 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                D.B. Special Appeal Writ No. 1172/2018

                                   Smt. Sunita Wife Of Shri Kamal Sharma,
                                                                                                      ----Appellant
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent

Connected With D.B. Special Appeal Writ No. 1174/2018 Smt. Prem Devi Wife Of Shri Prem Dutt Sharma

----Appellant Versus The State Of Rajasthan

----Respondent

For Appellant(s) : Mr. A.K. Sharma, Sr. Adv. with Mr. Rachit Sharma Mr. Dhruv Atrey for Mr. Harendra Singh For Respondent(s) : Mr. Yashodhar Pandey for Mr. Anil Mehta, AAG

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

27/01/2023

Admit.

List these cases for hearing in the month of March, 2023.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

ARTI SHARMA /37-38

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