Vikash Kumar Meena vs Ajmer Vidyut Vitran Nigam Limited
2023 Latest Caselaw 93 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 11714/2020

Vikash Kumar Meena S/o Shri Rajendra Kumar Meena, Aged About 27 Years, Resident of Village Jaisinghpura, (Shekhawatiyon Ke Dhani) Post Newar, Vai Banskho, District Jaipur (Raj.)

----Petitioner Versus

1. Ajmer Vidyut Vitran Nigam Limited, Registered office Vidyut Bhawan, Panchsheel Nagar, Makarwali Road, Ajmer (Raj.) through its Superintending Engineer (M&P)

2. Assistant Engineer (Rural), Ajmer Vidyut Vitran Nigam Limited, Jahajpur District Bhilwara (Raj.)

3. Superintendent Engineer (O&M), Avvnl, Bhilwara (Raj.)

----Respondents

For Petitioner(s) : Mr. Pappu Sangwa For Respondent(s) : Mr. Vikram Choudhary

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

04/01/2023

Learned counsel for the parties are in agreement that the

controversy involved in the present writ petition is squarely

covered by the judgment of this Court passed in S.B. Civil Writ

Petition No.12880/2020 Manendra Singh Vs. Ajmer Vidyut Vitran

Nigam Limited & Anr. on 03.01.2023.

For the self same reasons, the present writ petition is also

dismissed.

(VINIT KUMAR MATHUR),J 208-Shahenshah/-

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