Kamlesh S/O Late Shri Prabhudayal vs State Of Rajasthan ...
2023 Latest Caselaw 924 Raj/2

[2023/RJJP/000627]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                   S.B. Civil Writ Petition No. 5376/2020

Kamlesh S/o Late Shri Prabhudayal, Aged About 48 Years, R/o
Village Benar Daulatpura, Tehsil Aamer, District Jaipur.
                                                                     ----Petitioner
                                      Versus
1.       State Of Rajasthan, Through Tehsildar Aamer, District
         Jaipur.
                                                                   .......Respondent

2. Kamla Devi W/o Late Shri Ramjilal (Deceased), R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

3. Ghanshyam S/o Ramji Lal, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

4. Aanand Mohan S/o Vridichand (Deceased), R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

5. Badami W/o Late Shri Prabhudayal (Deceased),R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

6. Rajesh S/o Late Shri Prabhudayal, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

7. Vimal Kumar S/o Late Shri Prabhudayal (Deceased), R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

8. Lalit Mohan S/o Shiv Sahay (Deceased), R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

9. Shyamlal S/o Mitthanlal (Deceased), R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

10. Om Prakash S/o Shiv Sahay, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

11. Mohni Devi W/o Late Shri Kailash Chand, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

12. Giriraj S/o Kailash Chand, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

13. Gajanand S/o Kailash Chand, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

14. Sushila Devi D/o Kailash Chand, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

15. Hanuman Sahay S/o Suwalal (Deceased), R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

[2023/RJJP/000627] (2 of 2) [CW-5376/2020]

16. Ghanshyam Singh S/o Chawand Dan Singh Charan, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

17. Ramniwas S/o Kanhiyalal Meena, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

18. Ashish Kumar S/o Rajendra Kumar Luhadiya, R/o Village Benar Daulatpura, Tehsil Aamer, District Jaipur

----Proforma/Respondents

For Petitioner(s) : Mr. Anurag Shukla For Respondent(s) :

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment

27/01/2023

Learned counsel for the petitioner wants to withdraw this

writ petition with liberty to avail the appropriate remedy available

under the law for redressal of his grievance(s).

The writ petition is dismissed accordingly with liberty as

aforesaid.

(MAHENDAR KUMAR GOYAL),J

Sudha /33

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