Smt. Anusuiya Rathore vs State Of Rajasthan And Ors
2023 Latest Caselaw 918 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Habeas Corpus Petition No. 20/2018

Smt. Anusuiya Rathore

----Petitioner Versus State Of Rajasthan And Ors.

----Respondent

For Petitioner(s) : None present

For Respondent(s) : Mr. M.A. Siddiqui, AAG with Mr. A.R.

Malkakni

Mr. Uttam Singh Rajpurohit for Mr. Mukesh Rajpurohit, Dy.SG

Mr. B.L. Choudhary

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

23/01/2023

List on 14.2.2023, as prayed.

(FARJAND ALI),J (VIJAY BISHNOI),J

46-msrathore/-

Powered by TCPDF (www.tcpdf.org)