Meeni Devi vs Ghewar Chand
2023 Latest Caselaw 917 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 16306/2019

Meeni Devi

----Petitioner Versus Ghewar Chand

----Respondent

For Petitioner(s) : Mr. Jitendra Chopra For Respondent(s) :

HON'BLE DR. JUSTICE NUPUR BHATI

Order

23/01/2023

Application (I/A No. 01/23) has been preferred on behalf of

counsel for the petitioner with a prayer for extension of interim

order dated 24.10.2019.

A perusal of the interim order dated 24.10.2019 makes it

clear that the same was absolute.

However, in view of the Hon'ble Apex Court judgment passed

in the case of Asian Resurfacing of Road Agency Vs. Central

Bureau of Investigation; 2018 (16) SCC 299. The interim

order dated 24.10.2019 is extended for a further period of six

months or till the disposal of the suit whichever is earlier.

The application for extension of interim order is disposed of.

(DR. NUPUR BHATI),J 55-amit/-

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