Anita Wife Of Shri Vidhadhar vs State Of Rajasthan
2023 Latest Caselaw 909 Raj/2

Citation : 2023 Latest Caselaw 909 Raj/2
Judgement Date : 27 January, 2023

Rajasthan High Court

Anita Wife Of Shri Vidhadhar vs State Of Rajasthan on 27 January, 2023

Bench: Sudesh Bansal

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 1863/2023
                                   Anita Wife Of Shri Vidhadhar & ors.
                                                                                                      ----Petitioners
                                                                        Versus
                                   State Of Rajasthan & ors.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Himanshu Jain For Respondent(s) : Dr. V.B. Sharma, AAG

HON'BLE MR. JUSTICE SUDESH BANSAL Order 27/01/2023 Counsel for petitioners states that persons, who have acquired qualification of "Adeeb" from Jamia Urdu, Aligarh, have been held entitled for registration as Auxiliary Nurse and Midwifery (ANM) before the Rajasthan Nursing Council, in view of the judgment dated 12.01.2022 passed in D.B. Special Appeal Writ No.534/2005 titled The State of Rajasthan Vs. Miss Firdos Tarannum and their registration is pending before the Rajasthan Nursing Council. It has also been informed that in the other bunch of writ petitions, directions have also been issued for issuance of registration certificate by the Rajasthan Nursing Council.

Heard.

Issue notice.

On behalf of respondents No.1 and 2, Dr. V.B. Sharma, AAG has put in appearance and accept notices, hence notices be issued to respondent No.3.

Copy of writ petition be served in the Office of Dr. V.B. Sharma, AAG. His name be shown in the cause list.

In the meanwhile, petitioners are permitted to fill their application forms online/offline for the post of Female Health Worker pursuant to advertisement dated 15.12.2022, provisionally subject to outcome of this writ petition.

(SUDESH BANSAL),J SACHIN/266