Chief Manager, Rajasthan State ... vs Ramcharan S/O Dilsukh
2023 Latest Caselaw 907 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Miscellaneous Appeal No. 3471/2022
                                    Chief Manager, Rajasthan State Road Transport Corporation Ltd.
                                                                                                          ----Appellant
                                                                          Versus
                                    Ramcharan S/o Dilsukh & Ors.
                                                                                                       ----Respondents

For Appellant(s) : Mr. Jaswant Persoya

HON'BLE MR. JUSTICE CHANDRA KUMAR SONGARA Order 27/01/2023 Heard.

Issue notice.

S.B. Civil Misc. Stay Application No.3165/2022

Operation/execution of the impugned judgment and

award dated 14.09.2022 passed by the Motor Accident Claims

Tribunal, Karauli is stayed on the condition that the appellant

deposits the entire award amount within one month from today

with the Tribunal. On such deposit being made, the claimants shall

be at liberty to withdraw 60% out of the said deposit on their

furnishing an undertaking on oath to the effect that if the

appellant ultimately succeeds in the appeal, the said amount shall

be refunded with interest @ 6% per annum from the date of

withdrawal till its realization. The remaining 40% of the award

amount be invested in the FDR in a nationalized bank for a period

of one year which shall be renewed from time to time.

Stay application stands disposed of.

(CHANDRA KUMAR SONGARA),J

Satyendra/51

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