Pawan And Anr vs State Of Rajasthan Through Pp
2023 Latest Caselaw 90 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 438/2016

                                   Pawan And Anr
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal No. 336/2016 Narayan

----Appellant Versus State Of Rajasthan Through Pp

----Respondent

For Appellant(s) : Mr. Fahad Hasan For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

03/01/2023

Counsel for the appellants seeks time to argue the matter.

Let the matters remain on board for hearing.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /33-34

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