Mohd Iqbal vs State Of Rajasthan Through Pp
2023 Latest Caselaw 89 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     D.B. Criminal Appeal No. 596/2016

                                   Mohd Iqbal
                                                                                                       ----Appellant
                                                                        Versus
                                   State Of Rajasthan Through Pp
                                                                                                     ----Respondent

For Appellant(s) : Mr. Utkarsh Shara for Mr. Rajesh Goswami For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

03/01/2023

Counsel for the appellant seeks time to argue the matter.

Let the matter remain on board for hearing.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /32

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