Rajendra Sharma Son Of Shri ... vs Teekamchand Shringi Son Of ...
2023 Latest Caselaw 871 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Criminal Leave To Appeal No. 84/2022

                                   Rajendra Sharma Son Of Shri Ramkishan Sharma
                                                                                                          ----Appellant
                                                                           Versus
                                   Teekamchand Shringi Son Of Purshottam
                                                                                                        ----Respondent

For Appellant(s) : Mr. Vijay Singh For Respondent(s) : Mr. Chandra Gupt Chopra, PP

HON'BLE MR. JUSTICE PRAVEER BHATNAGAR

Judgment / Order

25/01/2023

List the matter after two weeks.

Till then, interim order, if any, shall continue.

(PRAVEER BHATNAGAR),J

POORAN CHAND GUPTA /38

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