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Subodh Kumar Jain Son Of Late Sh. ... vs State Of Rajasthan ...
2023 Latest Caselaw 780 Raj/2

Citation : 2023 Latest Caselaw 780 Raj/2
Judgement Date : 24 January, 2023

Rajasthan High Court
Subodh Kumar Jain Son Of Late Sh. ... vs State Of Rajasthan ... on 24 January, 2023
Bench: Birendra Kumar
                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 10349/2022

                                    Subodh Kumar Jain Son Of Late Sh. Madan Lal Jain,
                                                                                                      ----Petitioner
                                                                       Versus
                                    State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Abhay Kumar Bhandari, Sr. Adv.

with Mr. Vaibhav Bhargava and Mr. Anuboth Jain For Respondent(s) : Mr. Imran Khan, PP Mr. Rajpal Godara, Addl. SP, ACB, City-II, Jaipur

HON'BLE MR. JUSTICE BIRENDRA KUMAR

Order

24/01/2023

Hearing concluded.

Judgment is reserved.

(BIRENDRA KUMAR),J

Sunita/34

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