Birda Singh S/O Shri Kansingh B/C ... vs State Of Rajasthan Through Pp
2023 Latest Caselaw 78 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 26/2019

                                   Birda Singh S/o Shri Kansingh
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan Through Pp
                                                                                                    ----Respondent

Connected With D.B. Criminal Appeal (Db) No. 441/2019 Jamila W/o Abdul Hamid

----Appellant Versus Prem Devi W/o Shri Birdha Singh

----Respondent

For Appellant(s) : Mr. Dishant Karnawat for Mr. Kapil Prakash Mathur For Respondent(s) : Mr. Javed Choudhary, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE BIRENDRA KUMAR

Judgment / Order

03/01/2023

It is informed by counsel for the appellant in D.B. Criminal

Appeal No. 26/2019 that no objection certificate (in short 'NOC')

has been obtained from him.

Registrar (Judicial) is directed to intimate the accused-

appellant in D.B. Criminal Appeal No. 26/2019 about the same and

ask him to engage the counsel.

Let the matters be listed on 16.01.2023.

(BIRENDRA KUMAR),J (PANKAJ BHANDARI),J

ARTI SHARMA /29-30

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