Aabida Begum Wife Of Shri Fateh ... vs Sitaram Sharma Son Of Shri ...
2023 Latest Caselaw 746 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                      S.B. Civil Writ Petition No. 4187/2021

                                    Aabida Begum Wife Of Shri Fateh Mohammed Alias Saleem
                                    Mohammed
                                                                                                            ----Petitioner
                                                                             Versus
                                    Sitaram Sharma Son Of Shri Murlidhar Sharma
                                                                                                          ----Respondent

For Petitioner(s) : Mohd. Adil For Respondent(s) : Mr. Devendra Kumar Bhardwaj Mr. Mamoon Khalid

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

23/01/2023

At the request of learned counsel for the parties, list this writ

petition for final disposal on 27.02.2023.

Meanwhile, the learned Rent Tribunal is directed not to pass

the final judgment.

(INDERJEET SINGH),J

Upendra Pratap Singh /54

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