Sanjay Bharti S/O Ramavatar ... vs State Of Rajasthan
2023 Latest Caselaw 719 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No. 15384/2022

                                   Sanjay Bharti S/o Ramavatar Bharti
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr Kapil Gupta For Respondent(s) : Mr S S Mahla

HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

20/01/2023

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(VINOD KUMAR BHARWANI),J

MAHESH KUMAR ADWANI /135

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