Citation : 2023 Latest Caselaw 689 Raj
Judgement Date : 18 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 1074/2023
1. Amit Kumar Trivedi S/o Shri Ashok Kumar Trivedi, Aged About 24 Years, R/o Village And Post Manaser Khedi, Tehsil Bassi, District Jaipur, Rajasthan.
2. Rohit Saini S/o Shri Attar Singh Saini, Aged About 28 Years, R/o Shri Colony, Behind Bsnl Tower, Bassi, District Jaipur, Rajasthan.
3. Babu Lal Saini S/o Shri Gyarsi Lal Saini, Aged About 31 Years, R/o Behind Bsnl Tower, Bassi, District Jaipur, Rajasthan.
4. Kana Ram Saini S/o Shri Kalu Ram Saini, Aged About 27 Years, R/o Second Riico, Ronday Ki Dhani, Bassi, District Jaipur, Rajasthan.
5. Dinesh Kumar Meena S/o Shri Kailash Chand Meena, Aged About 28 Years, R/o Khejdawali Dhani, Bassi Khoh, District Jaipur, Rajasthan.
6. Madan Lal Mali S/o Shri Ram Prasad Mali, Aged About 28 Years, R/o 103 Amali Wali Dhani Sambhariya Block Bassi District Jaipur Presently Posted At Phc Sambhariya Block Bassi Sambhariya, District Jaipur, Rajasthan.
7. Rajkumar S/o Hari Singh, Aged About 35 Years, R/o Gadarpura Road Rao Sahib Ka Bada, Dholpur District Dholpur.
8. Raghav Updhayay S/o Shri Radha Madhav Updhayay, Aged About 38 Years, R/o Gt Road Girraj Colony Dholpur District Dholpur.
9. Darbari Singh Parmar S/o Shri Sorvan Singh, Aged About 35 Years, R/o Saipau Road Ayodhya Kunj Colony Dholpur District Dholpur.
10. Deepak Sharma S/o Shri Suresh Chand Sharma, Aged About 33 Years, R/o 23 City Jubali Hall Near Waterworks Dholpur District Dholpur.
11. Pankaj Singh Parmar S/o Shri Feran Singh, Aged About 33 Years, R/o Yodhya Kunj Colony Dholpur District Dholpur.
12. Surjeet Singh Chari S/o Shri Shyam Singh, Aged About 29 Years, R/o Ghanta Ghar Road Avm School Ke Piche Dholpur District Dholpur.
(2 of 4) [CW-1074/2023]
13. Manish Sikarwar S/o Shri Surendra Singh Sikarwar, Aged About 26 Years, R/o Purani Chhawani Dholpur District Dholpur.
14. Suraj Sharma S/o Shri Rajkumar Sharma, Aged About 24 Years, R/o Chopra Colony Purani Chhavni Dholpur District Dholpur.
15. Devendra Baghela S/o Shri Rajkumar Baghela, Aged About 32 Years, R/o Purani Chhawani Dholpur District Dholpur.
16. Vikas Goyal S/o Shri Vishember Lal Goyal, Aged About 29 Years, R/o Purani Chhavni Dholpur District Dholpur District Dholpur.
17. Shiv Singh S/o Shri Sitaram, Aged About 32 Years, R/o Water Works Ke Piche Dholpur District Dholpur.
18. Subhash Kumar S/o Shri Radheyshyam, Aged About 25 Years, R/o Nayapura Bhamtipura Dholpur District Dholpur.
19. Manoj Baghela S/o Shri Mahendra Singh Baghela, Aged About 32 Years, R/o Balram Bihar Colony Rajakheda Road By Pass Dhaulpur District Dholpur.
20. Rizwan Khan S/o Shri Abdul Hamid, Aged About 28 Years, R/o Village And Post Ward No 07 Ansri Mohalla, Barod, Tehsil Sultanpur District Kota Presently Working As Computer Operator Phc Barod, Block Sultanpur District Kota Rajasthan.
21. Vishanu Prasad Nagar S/o Shri Ramswrup Nagar, Aged About 32 Years, R/o Village Motipura Post Banda Tehsil Kishanganj District Baran Rajasthan. Presently Posted At Chc Nahrghar Kishanganj Baran
----Petitioners Versus
1. State Of Rajasthan, Through Principal Secretary, Medical And Health Department, Government Of Rajasthan Secretariat, Jaipur
2. Director, (Public Health) Medical And Health Service, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
3. Joint Secretary, Finance Department, Government Of Rajasthan Secretariat Jaipur
4. Rajasthan Medical Service Corporation Department, Through Its Chairman/managing Director, Gandhi Block,
(3 of 4) [CW-1074/2023]
Swasthya Bhawan Tilak Marg, C Scheme Jaipur
5. Nodal Officer, Mndy/mnjy, Medical And Health Services, Rajasthan, Swasthya Bhawan, Tilak Marg, Jaipur.
6. Chief Medical And Health Officer, Jaipur I.
7. Chief Medical And Health Officer, Dholpur.
8. Chief Medical And Health Officer, Kota.
9. Chief Medical And Health Officer, Baran
10. Block Chief Medical And Health Officer, Bassi, District Jaipur - I.
11. The Medical Relief Society, Through Secretary District Jaipur - I.
12. The Medical Relief Society, Through Secretary District Baran.
13. The Medical Relief Society, Through Secretary District Dholpur.
14. The Medical Relief Society, Through Secretary District Kota.
----Respondents
For Petitioner(s) : Mr. Tanwar Singh
JUSTICE DINESH MEHTA
Order
18/01/2023
1. Learned counsel for the petitioners submits that the
petitioners would feel satisfied if a direction is issued to consider
their representation in the light of judgment dated 20.03.2017
rendered by this Court in a bunch of writ petitions led by Pankaj
Kumar Upadhyay & Ors. Vs. State of Rajasthan & Ors.: S.B.
Civil Writ Petition No. 953/2017.
2. In view of the aforesaid, the present writ petition is disposed
of with a direction to the petitioners to file the representation
within a period of four weeks from today.
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3. In case, the representation is so addressed within the
aforesaid period, the respondents shall consider and decide the
same in accordance with law including the law laid down by this
Court in the case of Pankaj Kumar Upadhyay (supra); however, in
no case later than six weeks from the date of receipt of the
representation.
4. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners' grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
5. The stay application also stands disposed of accordingly.
(DINESH MEHTA),J 211-akansha/-
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