Suman Rani vs The State Of Rajasthan
2023 Latest Caselaw 665 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 1052/2023

Suman Rani

----Petitioner Versus The State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. R. S. Choudhary For Respondent(s) : Mr. K. S. Rajpurohit, AAG Mr. Kunal Upadhyay

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

17/01/2023

List the matter on 23.01.2023, as prayed.

(VINIT KUMAR MATHUR),J 323-SunilS/-

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