Alanur S/O Deena vs Aamin S/O Kamaru
2023 Latest Caselaw 664 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                     S.B. Civil First Appeal No. 18/2023

                                    Alanur S/o Deena,
                                                                                                        ----Appellant
                                                                         Versus
                                    Aamin S/o Kamaru,
                                                                                                      ----Respondent

For Appellant(s) : Mr. Dhruv Atri For Respondent(s) :

HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA

Order

18/01/2023

Issue notice to the respondent.

Call for the record.

List after four weeks.

Meanwhile, effect and operation of the judgment

dt.20.12.2022 passed by Additional District Judge, Sawai

Madhopur in Civil Suit No. (94/2013) 01/2015 shall remain stayed.

(NARENDRA SINGH DHADDHA),J

Brijesh 61.

Powered by TCPDF (www.tcpdf.org)