North West Railway vs Suresh Chand Singhal Son Of Late ...
2023 Latest Caselaw 662 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 12799/2022

                                    North West Railway
                                                                                                             ----Petitioner
                                                                              Versus
                                    Suresh Chand Singhal Son Of Late Shri Shiv Dayal Gupta
                                                                                                           ----Respondent

For Petitioner(s) : Mr. Rajendra Prasad Sharma For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

18/01/2023

Heard counsel for the petitioner.

Issue notice to the respondents, returnable by six weeks.

List after six weeks.

Meanwhile, operation of the judgment dated 01.04.2022

passed by the District Collector Sawaimadhopur shall remain

stayed.

(INDERJEET SINGH),J

Upendra Pratap Singh /138

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