Dr Jitendra Kumar V Shukla vs State
2023 Latest Caselaw 66 Raj

                                                                              (1 of 1)                  [CRLMP-1911/2017]


                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                           JODHPUR
                                                       S.B. Criminal Misc(Pet.) No. 1911/2017

                                   Dr. Jitendra Kumar V. Shukla S/o. Late Shri Vasudev Ji Brahmin,
                                   Resident Of 48, Shanti Nagar Society, Mahaveer Nagar, Himmat
                                   Nagar Gujarat
                                                                                                          ----Petitioner
                                                                           Versus
                                   The State Of Rajasthan.
                                                                                                        ----Respondent


                                   For Petitioner(s)             :     Mr. Chaitanya Gahlot.
                                   For Respondent(s)             :     Mr. MS Bhati, PP.



                                         HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

                                                                            Order

                                   03/01/2023

                                         Learned counsel for the petitioner submits that both the

                                   impugned orders as well as the petition have become infructuous

                                   in view of the judgment passed by this Court in S.B. Criminal Misc.

                                   Petition      No.3240/2016            alongwith          connected      matter     on

                                   18.10.2022.

                                         In light of such submission, the present petition is dismissed

                                   as having become infructuous. All pending applications stand

                                   disposed of.

                                                                     (DR.PUSHPENDRA SINGH BHATI), J.

122-/Jitender//-

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