Arun Tiwari S/O Shri Vishuamnbhar ... vs State Of Rajasthan
2023 Latest Caselaw 657 Raj/2

 HIGH COURT OF JUDICATURE FOR RAJASTHAN
             BENCH AT JAIPUR

S.B. Criminal Miscellaneous (Petition) No. 10439/2022

Pramod Singh S/o Kishore Singh Singh,
                                                          ----Petitioner
                               Versus
State Of Rajasthan
                                                        ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 8282/2022 Arun Tiwari S/o Shri Vishuamnbhar Dayal Tiwari

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pradeep Sharma Mr. Shamsul Aarefin For : Mr. Ghan Shyam Singh Respondent(s) Rathore, GA CUM AAG Ms. Rekha Jain Mr. Mohd. Ashfaq Khan

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

18/01/2023

S.B. Criminal Miscellaneous (Petition) No.

10439/2022

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(2 of 2) [CRLMP-10439/2022]

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8282/2022

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Murari/18-19

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