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Kalli And Ors vs J D A And Anr
2023 Latest Caselaw 624 Raj/2

Citation : 2023 Latest Caselaw 624 Raj/2
Judgement Date : 17 January, 2023

Rajasthan High Court
Kalli And Ors vs J D A And Anr on 17 January, 2023
Bench: Mahendar Kumar Goyal
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 12290/2018

                                    Kalli W/o Late Shri Ram Narayan & Ors.
                                                                                                           ----Petitioners
                                                                          Versus
                                    Jaipur Development Authority Through Secretary, Indra Circle &
                                    Anr.
                                                                                                         ----Respondents

For Petitioner(s) : Mr. H.R. Kumawat For Respondent(s) : Mr. Amit Kuri Mr. Banwari Lal Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

17/01/2023

A perusal of the affidavit dated 12.12.2022 filed by Shri

Harphool Pankaj, Deputy Commissioner, (Zone-14), Jaipur

Development Authority, Jaipur does not reveal that the petitioners

were afforded an opportunity of hearing before rejecting their

reply to the notice dated 16.08.2017 as directed by the learned

Appellate Tribunal, Jaipur Development Authority, Jaipur vide its

judgment dated 22.08.2017.

Learned counsel for the respondent No.1/JDA prays for and

is granted a week's time to complete his instructions.

List the matter on 24.01.2023 as prayed.

Interim order to continue till the next date.

(MAHENDAR KUMAR GOYAL),J

Manish/47

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