Praveen Kumar vs State Of Rajasthan Through Pp
2023 Latest Caselaw 621 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                   D.B. Criminal Appeal No. 947/2014

                                   Praveen Kumar
                                                                                                    ----Appellant
                                                                     Versus
                                   State Of Rajasthan Through PP
                                                                                                  ----Respondent

For Appellant(s) : Mr. Kapil Gupta with Ms. Nidhi Sharma, Mr. Chitransh Saxena and Mr. Adarsh Singhal For State : Mr. Javed Choudhary, AGA For Complainant(s) : Mr. Rajesh Kumar Sharma with Mr. Zeenat Khan and Mr. Jitendra Choudhary

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE ASHUTOSH KUMAR

Order

17/01/2023

Counsel for the appellant does not want to press the Criminal

Misc. Suspension of Sentence Application No.669/2014.

Accordingly, the Criminal Misc. Suspension of Sentence

Application No.669/2014 is dismissed as withdrawn.

Arguments heard and concluded.

Judgment is reserved.

(ASHUTOSH KUMAR),J (PANKAJ BHANDARI),J

AMIT/17

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