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Aditya Shrivastava S/O Late Shri ... vs Rajendra Kumar Sharma S/O Shri ...
2023 Latest Caselaw 62 Raj/2

Citation : 2023 Latest Caselaw 62 Raj/2
Judgement Date : 2 January, 2023

Rajasthan High Court
Aditya Shrivastava S/O Late Shri ... vs Rajendra Kumar Sharma S/O Shri ... on 2 January, 2023
Bench: Inderjeet Singh
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 18205/2022

                                   Aditya Shrivastava S/o Late Shri Narendra Shrivastava
                                                                                                       ----Petitioner
                                                                        Versus
                                   Rajendra Kumar Sharma S/o Shri Bodhuram
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Prashant Kumar Dubey. For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Judgment / Order

02/01/2023

List after four weeks, as prayed.

(INDERJEET SINGH),J

MG/87

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