Mahipal S/O Munshiram vs State Of Rajasthan
2023 Latest Caselaw 619 Raj/2

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                      BENCH AT JAIPUR

                                        S.B. Criminal Miscellaneous Bail Application No. 76/2023

                                   Mahipal S/o Munshiram
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : Mr Gajendra singh Rathore For Respondent(s) : Mr Suresh Kumar,PP

HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

17/01/2023

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(VINOD KUMAR BHARWANI),J

MAHESH KUMAR ADWANI /104

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