Girraj Prasad Sharma S/O Kajodi ... vs State Of Rajasthan
2023 Latest Caselaw 589 Raj/2

                                                HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                            BENCH AT JAIPUR

                                                   D.B. Civil Writ Petition (PIL) No. 933/2023
                                   1.       Girraj Prasad Sharma S/o Kajodi Lal Sharma, Aged About 50
                                            Years, R/o Gothra, Gothra Jaipur Rajasthan - 303305
                                   2.       Radha Kishan Jat S/o Mool Chand Jat, Aged About 56 Years,
                                            R/o Atiki Dhani, Gothra, Jaipur Rajasthan - 303305
                                   3.       Jagdish Narayan Jat S/o Bhura Ram Jat, Aged About 65 Years,
                                            R/o Gothra, Gothra Jaipur Rajasthan - 303305
                                   4.       Girraj Prasad Jat S/o Bhura Ram Jat, Aged About 54 Years, R/o
                                            Patan Road, Phatak Ke Paas, Gothra Gothra, Hans Mahala
                                            Bassi, Jaipur Rajasthan - 303305
                                                                                                          ----Petitioners
                                                                          Versus
                                   1.       State Of Rajasthan, Rural Development And Panchayat Raj
                                            Department Govt. Of Rajasthan, Secretrait, Jaipur Through Its
                                            Secretary.
                                   2.       District Collector, Jaipur.
                                   3.       Sub Division Officer, Tehsil Bassi, District Jaipur.
                                   4.       Vageesh Champa Charitable Trust, Chandrakala, Durgapura,
                                            Jaipur Rajasthan - 302015 Through Its President/ Trustee/
                                            Manager.
                                   5.       Gram Panchayat Hansmahal, Tehsil                    Bassi    District   Jaipur
                                            Through Its Secretary/ Sarpanch.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Ram Rakh Sharma, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

17/01/2023

Heard.

The order of allotment passed by the District Collector, Jaipur is

under challenge. Considering that the land under impugned allotment

was a pasture land, the petitioners may prefer an appeal.

Accordingly, this petition is dismissed with liberty to file appeal.

(GANESH RAM MEENA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /30

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