Managing Committee Shri And Anr vs State Of Raj And Anr
2023 Latest Caselaw 588 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 5357/2011

                                    Managing Committee Shri And Anr
                                                                                                      ----Petitioner
                                                                      Versus
                                    State Of Raj And Anr
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Vishnu Bohra For Respondent(s) : Mr. S. Zakawat Ali, AGC

HON'BLE MR. JUSTICE SAMEER JAIN Order

17/01/2023

Learned counsel for the petitioner submits that the

controversy involved in the matter is covered by the decision of

Co-ordinate Bench of this court in S.B. Civil Writ Petition

No.11871/2012 titled as The Managing Committee, Shri

Bhagwandas Todi College Vs. State of Rajasthan & Anr.

wherein vide order dated 11.07.2013, this Hon'ble Court had

allowed the writ petition on similar prayers.

Learned counsel has submitted that they have carried

out effective service upon Mr. S.N. Kumawat, Adv. appearing on

behalf of the contesting party.

In the interest of justice, last opportunity is granted to

the respondents to contest the matter otherwise the same shall be

decided as per its own merits in view of the aforementioned

judgment.

List the matter on 31.01.2023.

(SAMEER JAIN),J

JKP/47

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