Citation : 2023 Latest Caselaw 555 Raj
Judgement Date : 12 January, 2023
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Criminal Appeal No. 8/2023
Ramesh
----Appellant Versus State Of Rajasthan
----Respondent
For Appellant(s) : Mr. Narendra Singh For Respondent(s) : Mr. Vikram Sharma, PP
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
12/01/2023
Issue notice.
Learned Public Prosecutor accepts notice on behalf of
respondent No.1- State.
Issue notice to respondent No.2, returnable within one week.
Let notice be served upon respondent No.2 through SHO,
Police Station Guda Andla, District Pali, who will ensure the
personal service of notice upon the respondent No.2 positively by
the next date.
(VIJAY BISHNOI),J Surabhii/179-
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