Ram Singh vs State Of Rajasthan
2023 Latest Caselaw 552 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 56/2023

Ram Singh

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr. JVS Deora For Respondent(s) : Mr. Vikram Sharma, PP

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2023

Issue notice.

Learned Public Prosecutor accepts notice on behalf of

respondent No.1- State.

Issue notice to respondent No.2, returnable within one week.

Let notice be served upon respondent No.2 through SHO,

Police Station Hiranmagri, District Udaipur, who will ensure the

personal service of notice upon the respondent No.2 positively by

the next date.

(VIJAY BISHNOI),J Surabhii/251-

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