Suresh Singh vs State Of Rajasthan
2023 Latest Caselaw 549 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Miscellaneous Bail Application No. 410/2023

Suresh Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Pritam Joshi For Respondent(s) : Mr. Shrawan Bishnoi, P.P.

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

12/01/2023

Call for case diary.

Put up on 20.01.2023.

(VIJAY BISHNOI),J 198-Babulal/-

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