Avdhesh S/O Shri Subhash Sharma ... vs State Of Rajasthan
2023 Latest Caselaw 500 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    D.B. Criminal Appeal No. 355/2022

                                   Avdhesh S/o Shri Subhash Sharma Brahman
                                                                                                      ----Appellant
                                                                       Versus
                                   State Of Rajasthan
                                                                                                    ----Respondent

For Appellant(s) : Mr. Govind Prasad Rawat For Respondent(s) : Ms. Alka Bhatnagar, Addl.G.A.

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

13/01/2023

Counsel for the petitioner seeks time to remove the defect.

Defect be removed within four weeks.

List this matter after four weeks.

(MANOJ KUMAR GARG),J (PANKAJ BHANDARI),J

ARTI SHARMA /5

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